Telangana High Court
K. Sireesha vs Smt. P. Tulasi Devi on 23 August, 2021
Bench: M.S.Ramachandra Rao, T.Vinod Kumar
HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND HONOURABLE SRI JUSTICE T.VINOD KUMAR CMA.No.356 OF 2021 JUDGMENT: (Per Sri Justice M.S.Ramachandra Rao) Counsel for the appellant(s) seeks permission of the Court to withdraw this appeal.
2. Granting permission as sought for, this CMA is dismissed as withdrawn. No order as to costs.
3. Consequently, miscellaneous petitions pending, if any, shall stand closed.
______________________________ M.S.RAMACHANDRA RAO, J ______________________ T.VINOD KUMAR, J 23rd August, 2021.
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