HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND HONOURABLE SRI JUSTICE T.VINOD KUMAR CMA.No.249 OF 2020 JUDGMENT: (Per Sri Justice M.S.Ramachandra Rao) Counsel for the appellant states that the appellant wishes to withdraw the appeal and seeks permission of the Court to withdraw this appeal.
2. Granting permission as sought for, this CMA is dismissed as withdrawn. No order as to costs.
3. Consequently, miscellaneous petitions pending, if any, shall stand closed.
______________________________ M.S.RAMACHANDRA RAO, J ______________________ T.VINOD KUMAR, J 23rd August, 2021.
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