Telangana High Court
Eerla Sathish vs The Managing Director on 18 August, 2021
Bench: A.Abhishek Reddy
THE HONOURABLE SRI JUSTICE A.ABHISHEK REDDY
M.A.C.M.A. Nos. 132 and 3389 of 2019
COMMON JUDGMENT:
These appeals were referred to Lok Adalat wherein the
matter has been settled and accordingly, an Award has been
passed on 10.04.2021.
In view of the same, both the appeals are disposed of in
terms of the Award dated 10.04.2021.
Miscellaneous petitions pending in these appeals, if any,
shall stand closed. No order as to costs.
__________________________
A.ABHISHEK REDDY, J
18.08.2021
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