Telangana High Court
Bandi Naresh vs The State Of Telangana on 17 August, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.43
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
WA.No.350 OF 2021
JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1.
Learned counsel for the appellants states that she has instructions not to press the present appeal in view of the order dated 05.08.2021 passed in W.A.No.336 of 2021.
2. The appeal is accordingly disposed of along with the pending applications, if any.
_________________ HIMA KOHLI, CJ ______________________ B. VIJAYSEN REDDY, J 17.08.2021 ES