Telangana High Court
Smt. Gutha Baby vs Sri. Thotakura Parvathalu, on 12 August, 2021
Bench: A.Abhishek Reddy
THE HON'BLE SRI JUSTICE A.ABHISHEK REDDY
A.S.No.374 of 2020 Judgment:
Sri L. Preetham Reddy, the learned counsel for the appellant, had addressed a letter dated 10.08.2021 to the Registry seeking withdrawal of the appeal.
In view of the letter, dated 10.08.2021, the appeal is dismissed as withdrawn.
Pending Miscellaneous Petitions, if any, shall stand closed. There shall be no order as to costs.
________________________ A.ABHISHEK REDDY, J Date : 12.08.2021.
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