Telangana High Court
The Telangana State Police ... vs K. Mallikarjun And 15 Others on 30 April, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.29
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
I.A.Nos.1 & 2 OF 2021
IN/AND
W.A.No.142 OF 2021
JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1.
Learned counsel for the appellant seeks leave to withdraw the present appeal.
2. Leave, as prayed for, is granted. The present appeal and the interlocutory applications are disposed of as not pressed along with the pending applications, if any.
_________________ HIMA KOHLI, CJ ______________________ B. VIJAYSEN REDDY, J 30.04.2021 Lrkm