Telangana High Court
Nalla Malla Reddy vs The State Of Telangana on 29 April, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.7
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
WRIT APPEAL No.141 OF 2021
JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1.
Learned counsel for the appellant seeks leave to withdraw the present appeal.
2. Leave, as prayed for, is granted. The present appeal is dismissed as withdrawn along with the pending applications, if any.
_________________ HIMA KOHLI, CJ ______________________ B. VIJAYSEN REDDY, J 29.04.2021 lur