Nalla Malla Reddy vs The State Of Telangana

Citation : 2021 Latest Caselaw 1411 Tel
Judgement Date : 29 April, 2021

Telangana High Court
Nalla Malla Reddy vs The State Of Telangana on 29 April, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.7

      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                 AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                  WRIT APPEAL No.141 OF 2021

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellant seeks leave to withdraw the present appeal.

2. Leave, as prayed for, is granted. The present appeal is dismissed as withdrawn along with the pending applications, if any.

_________________ HIMA KOHLI, CJ ______________________ B. VIJAYSEN REDDY, J 29.04.2021 lur