Telangana High Court
Barrenkula Srinivas vs The State Of Telangana on 26 April, 2021
Bench: G Sri Devi
HONOURABLE JUSTICE G. SRI DEVI
CRIMINAL PETITION NO.2268 OF 2021
JUDGMENT:
Sri T. P. Acharya, learned counsel for the petitioner/A-1, seeks permission to withdraw this Criminal Petition.
Permission is accorded.
Therefore, the Criminal Petition is dismissed as withdrawn. Miscellaneous applications, if any, pending shall stand dismissed.
_________________ (G. SRI DEVI, J) 26th April 2021 RRB