Telangana High Court
Komaraju Venkanna Venkataiah vs The State Of Telanagana on 26 April, 2021
Bench: G Sri Devi
HONOURABLE JUSTICE G. SRI DEVI
CRIMINAL PETITION NO.2522 OF 2021
JUDGMENT:
Sri Chandam Anjaneyulu, learned counsel for the petitioner/A-15, seeks permission to withdraw this Criminal Petition.
Permission is accorded. Therefore, the Criminal Petition is dismissed as withdrawn. Miscellaneous applications, if any, pending shall stand dismissed.
_________________ (G. SRI DEVI, J) 26th April 2021 RRB