THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL REVISION PETITION No. 593 of 2018
ORDER:
This Civil Revision Petition is filed questioning the order dated 13.12.2017 dismissing I.A.No.298 of 2017 in O.S.No.899 of 2014 on the file of IX Junior Civil Judge, City Civil Courts, Hyderabad.
It is to be noted that as per the status report of Junior Civil Judge, City Civil Courts, Hyderabad, the said suit itself came to be dismissed by the Court below vide judgment dated 13.03.2018.
In those circumstances, nothing survives for adjudication in this Civil Revision Petition. ` Accordingly, this Civil Revision Petition is closed. However, it is made clear that if any of the parties desire to be heard, liberty is given to them to file an Application to revive the Revision and on filing such Application, the matter would be heard on merits.
Miscellaneous applications, if any pending, shall stand closed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J Dt:20.04.2021.
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