THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL REVISION PETITION No. 7553 of 2017
ORDER:
This Civil Revision Petition is filed questioning the order dated 31.10.2017 dismissing I.A.No.136 of 2017 in O.S.No.104 of 2017 on the file of XXVII Additional Chief Judge, City Civil Courts, Secunderabad.
It is to be noted that as per the status report of ACJ Courts, Secunderabad, the said suit itself came to be dismissed for default by the Court below vide judgment dated 22.01.2019 .
In those circumstances, nothing survives for adjudication in this Civil Revision Petition.
Accordingly, this Civil Revision Petition is closed. However, it is made clear that if any of the parties desire to be heard, liberty is given to them to file an Application to revive the Revision and on filing such Application, the matter would be heard on merits.
Miscellaneous applications, if any pending, shall stand closed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J Dt:20.04.2021.
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