Telangana High Court
Uppunuthala Suresh Goud vs The State Of Telangana on 19 April, 2021
Bench: G Sri Devi
HONOURABLE JUSTICE G. SRI DEVI
CRIMINAL PETITION NO.1926 OF 2021
JUDGMENT:
Mr. Abu Akram, learned counsel for the petitioner/A-1, seeks permission to withdraw this Criminal Petition.
Permission is accorded.
Therefore, the Criminal Petition is dismissed as withdrawn. Miscellaneous applications, if any, pending shall stand dismissed.
_________________ (G. SRI DEVI, J) 19th April 2021 RRB