Jadala Mohan vs Jadala Sekharaiah And 6 Others

Citation : 2021 Latest Caselaw 1250 Tel
Judgement Date : 19 April, 2021

Telangana High Court
Jadala Mohan vs Jadala Sekharaiah And 6 Others on 19 April, 2021
Bench: Challa Kodanda Ram
   THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

         CIVIL REVISION PETITION No. 7467 of 2017

ORDER:

This Civil Revision Petition is filed questioning the order dated 18.09.2017 dismissing I.A.No.374 of 2015 in O.S.No.51 of 2007 on the file of Senior Civil Judge, Huzurabad.

It is to be noted that as per the status report of Senior Civil Judge, Huzurabad, the said suit itself came to be dismissed as abated by the Court below vide judgment dated 10.11.2017.

In those circumstances, nothing survives for adjudication in this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed. However, it is made clear that if any of the parties desire to be heard, liberty is given to them to file an Application to revive the Revision and on filing such Application, the matter would be heard on merits.

Miscellaneous applications, if any pending, shall stand closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 19th April, 2021.

kdl