THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL REVISION PETITION No. 5651 of 2017
ORDER:
This Civil Revision Petition is filed questioning the order dated 23.08.2017 dismissing I.A.No.2538 of 2015 in O.S.No.710 of 2012 on the file of III Additional Chief Judge, City Civil Courts, Hyderabad.
It is to be noted that as per the status report of Chief Judge, City Civil Courts, Hyderabad, the said suit itself came to be dismissed for default by the Court below vide judgment dated 21.06.2018.
In those circumstances, nothing survives for adjudication in this Civil Revision Petition.
Accordingly, this Civil Revision Petition is closed. However, it is made clear that if any of the parties desire to be heard, liberty is given to them to file an Application to revive the Revision and on filing such Application, the matter would be heard on merits.
Miscellaneous applications, if any pending, shall stand closed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J 19th April, 2021.
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