Items No.7-8
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
F.C.A.Nos.70 & 72 of 2006
COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1.
The present appeals were listed on 07.04.2021. However, none had appeared for the appellant/husband. The appeals were therefore directed to be listed today 'for dismissal'. Same is the position even today. None is present on behalf of the appellant/husband.
2. It appears that the appellant/husband is not interested in prosecuting the present appeals, which are accordingly dismissed in default and for non-prosecution along with the pending applications, if any.
_________________ HIMA KOHLI, CJ ______________________ B. VIJAYSEN REDDY, J 16.04.2021 lur