THE HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND THE HON'BLE SRI JUSTICE T.VINOD KUMAR MACMA.No.149 of 2018 JUDGMENT : (Per Hon'ble Sri Justice M.S. Ramachandra Rao) This appeal was referred to Lok Adalat held by the High Court Legal Services Committee and an Award has been passed by the said Committee on 20.02.2021 as per the terms of the agreement entered into between the parties before it.
2. Therefore, this Appeal is disposed of in terms of the said Award dt.20.02.2021.
3. Consequently, miscellaneous petitions pending, if any, shall stand closed.
______________________________ M.S. RAMACHANDRA RAO, J _____________________ T.VINOD KUMAR, J 07th April, 2021.
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