THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL REVISION PETITION No. 7172 of 2017
ORDER:
This Civil Revision Petition is filed questioning the order dated 12.04.2017 partly allowing I.A.No.129 of 2017 in O.S.No.605 of 2016 on the file of I Additional Junior Civil Judge, Ranga Reddy District at L.B.Nagar.
It is to be noted that as per the status report of Junior Civil Judge, Ranga Reddy District, the said suit itself came to be dismissed by the Court below vide judgment dated 28.01.2019.
In those circumstances, nothing survives for adjudication in this Civil Revision Petition.
Accordingly, this Civil Revision Petition is closed. However, it is made clear that if any of the parties desire to be heard, liberty is given to them to file an Application to revive the Revision and on filing such Application, the matter would be heard on merits.
Miscellaneous applications, if any pending, shall stand closed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J 7th April, 2021.
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