Telangana High Court
Smt. Tammarapu Renuka vs Chebrolu Bhoopal Rao on 6 April, 2021
Bench: M.S.Ramachandra Rao, T.Vinod Kumar
THE HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND
THE HONOURABLE SRI JUSTICE T. VINOD KUMAR
C.M.A. No.883 of 2018
JUDGMENT : (Per Hon'ble Sri Justice M.S. Ramachandra Rao)
Since the suit O.S.No.61 of 2018 on the file of the Judge
Family Court-cum-VI Additional District Judge at Khammam, out of
which this appeal arose, has itself been dismissed for default on
01-07-2020
, this appeal dismissed as infructuous. No costs.
As a sequel, miscellaneous petitions pending, if any, shall stand closed.
__________________________________ JUSTICE M.S.RAMACHANDRA RAO __________________________ JUSTICE T.VINOD KUMAR Date: 06.04.2021 Vsv