Rajasthan High Court - Jodhpur
The Pali Central Co-Operative Bank Ltd vs Dinesh Jain (2025:Rj-Jd:39984-Db) on 9 September, 2025
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
[2025:RJ-JD:39984-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 1016/2024
The Pali Central Co-Operative Bank Ltd., Pali, Through Its
Managing Director.
----Appellant
Versus
1. Dinesh Jain S/o Poonam Chand, Aged About 64 Years, 1-
B-14, Kamla Nehru Nagar, Housing Board, Pali (Raj).
2. State Of Rajasthan Through The Registrar Department Of
Cooperative Society Jaipur, Jaipur.
3. The Registrar Cooperative Society Jaipur, Jaipur.
----Respondents
For Appellant(s) : Mr. Param Veer Singh Champawat
For Respondent(s) : Mr. Kamal Kishore Dave
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
HON'BLE MR. JUSTICE SANDEEP TANEJA Order 09/09/2025 Learned counsel for the appellant submits that since he could not refute applicability of the judgment cited before the learned Single Bench, he seeks liberty to file review petition before the learned Single Judge.
Accordingly, the present special appeal writ is dismissed with the aforesaid liberty without prejudice to the merits of the case. (SANDEEP TANEJA),J (DR.PUSHPENDRA SINGH BHATI),J. 56-deep/-
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