Rajasthan High Court - Jodhpur
Jayshree Vyas vs The State Of Rajasthan ... on 6 November, 2025
Author: Farjand Ali
Bench: Farjand Ali
[2025:RJ-JD:47805]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 18884/2025
Jayshree Vyas D/o Shri Puran Prakash Vyas, Aged About 40
Years, R/o Behind Police Station, Ward No. 09, Pokaran, District
Jaisalmer (Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Rural Development And Panchayati Raj,
Govt. Of Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad Jaisalmer,
Rajasthan.
3. The Block Development Officer, Panchayat Samiti
Sankara-Pokaran, District Jaisalmer (Raj.).
----Respondents
For Petitioner(s) : Mr. Om Prakash Kumpawat
For Respondent(s) : -
HON'BLE MR. JUSTICE FARJAND ALI
Order 06/11/2025
1. Learned counsel for the petitioner submits that the issue rests covered by the judgment passed by a Co-Ordinate Bench of this Court in Goverdhan Kumar & Ors. Vs. State of Rajasthan & Ors.; S.B. Civil Writ Petition No.13204/2024 and other connected matters (decided on 23.09.2024).
2. In Goverdhan Kumar's case (supra), the Court directed as under:
"In view of the discussion made above, the present writ petition is disposed of with a direction to the respondents to re-frame the seniority list of the (Uploaded on 10/11/2025 at 01:46:20 PM) (Downloaded on 10/11/2025 at 08:46:31 PM) [2025:RJ-JD:47805] (2 of 2) [CW-18884/2025] petitioner for promotion to the post of UDC (Senior Assistant) taking into consideration her position in the merit list prepared by the District Establishment Committee at the time of her appointment and not her date of joining/appointment, in accordance with law.
The necessary exercise shall be undertaken by the respondents within a period of four months from the date of receipt of certified copy of this order."
3. In view of the submission made, the present writ petition is also disposed of on the same terms and directions as in the case of Govardhan Kumar (supra).
4. Stay petition and pending applications, if any, stand disposed of.
(FARJAND ALI),J 405-Pramod/-
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