Rajasthan High Court - Jodhpur
Prameshwar Singh vs The State Of Rajasthan ... on 29 January, 2025
[2025:RJ-JD:5593]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 1977/2025
Prameshwar Singh S/o Nathu Singh, Aged About 26 Years,
Residing At Rajpurohito Ka Bass, Dhandora, Jodhpur, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary, Department
Of Panchayati Raj, Government Of Rajasthan, Jaipur.
2. The Director, Panchayati Raj Department, Jaipur.
3. Block Development Officer (Vikas Adhikari), Panchayat
Samiti, Sojat, Pali
4. Gulab Sharma S/o Kanhiya Lal Sharma, Aged About 52
Years, Residing At Sojat Road, Tehsil Sojat, Pali
----Respondents
Connected with
Writ Petition Nos.1987/2025, 2007/2025, 2027/2025,
2199/2025, 2395/2025, 2496/2025, 2930/2025, 2021/2025,
2031/2025, 2051/2025, 2105/2025, 2112/2025, 2074/2025
For Petitioner(s) : Mr. Pushkar Taimni
Mr. AR Godhara
Mr. JS Bhaleria
Mr. DS Udawat
Mr. Manish Patel
Mr. Naman Mohnot
Mr. Manas Ranchhor Khatri
Mr. Ramniwas Choudhary
Mr. JP Bhardwaj
Mr. Mukesh Vyas
Mr. Pawan Bishnoi
For Respondent(s) : Mr. IR Choudhary-AAG
HON'BLE MR. JUSTICE ARUN MONGA
Order 29/01/2025
1. Matters being absolutely same on all four squares, as was in S.B. Civil Writ Petition No.1311/2025, the aforesaid bunch of petitions are also disposed of in same terms, for detailed reasons / (Downloaded on 30/01/2025 at 10:01:26 PM) [2025:RJ-JD:5593] (2 of 2) [CW-1977/2025] discussion, see order / judgment dated 23.01.2025 passed therein.
2. Accordingly, impugned transfer orders qua the petitioners are quashed with liberty to pass fresh orders.
3. All pending applications are disposed of accordingly.
(ARUN MONGA),J 35-43-53-69-141-154-298,
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