Rajasthan High Court - Jodhpur
Mohd. Rashid Gouri vs State And Anr. (2025:Rj-Jd:1490) on 9 January, 2025
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
[2025:RJ-JD:1490]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Revision Petition No. 926/2015
Mohd. Rashid Gouri S/o Faiyaz Gouri, Aged About 36 Years, by
profession Maintenance Engineer, J.K. Cement Factory,
Nimbaheda, R/o Monu Marbal and Sonex Sentry Wears, Kasod
Darwaja, Nimbaheda, Rajasthan
----Petitioner
Versus
1. State of Rajasthan through PP
2. Naziya Sultana D/o Mohd Rashid Khan R/o Lalghati Marg,
Geeta Bhawan Road Corner, PS Mandsor, Mandsor
----Respondent
For Petitioner(s) : Mr. Abhishek Charan
For Respondent(s) : Mr. Narendra Gehlot, PP with
Mr. Om Prakash Choudhary
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment 09/01/2025 Learned counsel for the petitioner submits that in the light of subsequent events, the present criminal revision petition has become infructuous.
Hence, the present criminal revision petition is hereby dismissed as having become infructuous.
Stay application also stands dismissed.
(MANOJ KUMAR GARG),J 148-mSingh/-
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