Rajasthan High Court - Jodhpur
Harish Kumar vs The State Of Rajasthan ... on 10 October, 2024
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 16638/2024
1. Harish Kumar S/o Shri Balu Ram, Aged About 46 Years,
R/o Village Piproli, Tehsil Mavli, District Udaipur. At
Present Posted As Constable (Driver), Police Line,
Udaipur, Belt No. 1616.
2. Laxman Singh S/o Shri Gopal Singh, Aged About 49
Years, R/o 630, Chandra Colony, Surya Nagar, Pratap
Nagar, Udaipur. At Present Posted As Constable (Dirver),
Police Line, Udaipur. Belt No. 1709.
3. Satyaprakash S/o Shri Hariram, Aged About 49 Years, R/o
Ilakhar, Post Kishanpura, Tehsil Khetri, Jhunjhunu. At
Present Posted As Constable (Driver), Police Line,
Udaipur. Belt No. 1662.
4. Nahar Singh S/o Shri Panna Singh, Aged About 49 Years,
R/o Village Tula, Post Gogunda, Tehsil Badgaon, District
Udaipur. At Present Posted As Constable (Driver), Police
Line, Udaipur. Belt No. 1621.
5. Ramchandra Meghwal S/o Shri Chunnilal, Aged About 54
Years, R/o 44 Adarsh Nagar, University Road, District
Udaipur. At Present Posted As Constable (Driver), Police
Line, Udaipur. Belt No. 1569.
6. Babulal Meena S/o Shri Ramji Meena, Aged About 49
Years, R/o Village Pariya, Post Paduna, Tehsil Girva,
Udaipur. At Present Posted As Constable (Driver), Police
Line, Udaipur, Belt No. 1608.
7. Kantilal Katara S/o Shri Nathulal Katara, Aged About 52
Years, R/o Village Mahudi Pal, Via Vikas Nagar, District
Dungerpur. At Present Posted As Constable (Driver),
Police Line, Udaipur. Belt No. 1601.
8. Jagdish Lal Salvi S/o Shri Gokal Salvi, Aged About 50
Years, R/o Main Road Amarpura, Kharonda, District
Udaipur. At Present Posted As Constable (Driver), Co
Office Mavli, Udaipur. Belt No. 1632.
9. Shambhu Lal S/o Shri Madhu Meena, Aged About 51
Years, R/o Vada Fala, Jawar, Udaipur. At Present Posted As
Constable (Driver), Ps Ghantaghar, Udaipur. Belt No.
1564.
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10. Ramesh Kumar Meghwal S/o Shri Takhtmal Ji Meghwal,
Aged About 53 Years, R/o Sayra, Tehsil Sayra, District
Udaipur. At Present Posted As Constable (Driver), Police
Line, Udaipur. Belt No. 1623.
11. Ramakant Paliwal S/o Shri Banshilal Ji, Aged About 50
Years, R/o Brahampuri, Khamnor, Rajsamand. At Present
Posted As Constable (Driver), Ps Hathipole, Udaipur. Belt
No. 1619.
12. Basant Kumar Jain S/o Shri Ramesh Chandra Jain, Aged
About 48 Years, R/o Kalpana Flour Mill, Near Jain Temple,
Rajsamand. At Present Posted As Constable (Driver), Ps
Sukher, Udaipur. Belt No. 1586.
13. Rajkumar Mal S/o Shri Hakraji Mal, Aged About 49 Years,
R/o Village Padla, Post Padla, District Udaipur. At Present
Posted As Constable (Driver), Police Line, Salumber, Belt
No. 1594.
14. Arjun Lal Meena S/o Shri Deeta Meena, Aged About 49
Years, R/o Itawafala, Sarera, Post Khrwada, District
Udaipur. At Present Posted As Constable (Driver), Police
Line, Udaipur Belt No. 1626.
15. Duda Ram Dangi S/o Shri Gamana Ram Ji, Aged About 52
Years, R/o Village Bhimal Charnan, Salera Kalan, District
Udaipur. At Present Posted As Constable (Driver), Ps
Vallabhnagar, Udaipur. Belt No. 1647.
16. Manilal Parmar S/o Shri Jiwa Ji, Aged About 51 Years, R/o
Village Rampura, Post Sisarma, Tehsil Girwa, District
Jhunjhunu. At Present Posted As Constable (Driver). Ps
Gauvardhan Vilas, Udaipur. Belt No. 1620.
17. Virendra Singh S/o Shri Ram Singh Ji, Aged About 49
Years, R/o Village Ibdora, Tehsil Asapur, District
Dungerpur At Present Posted As Constable (Driver), Ps
Jhallara, Udaipur. Belt No. 1674.
18. Surendra Singh S/o Shri Narayan Singh, Aged About 48
Years, R/o Village Sarangpura, Tehsil Bhindar, District
Udaipur. At Present Constable (Driver) Ps Pratap Nagar.
Belt No. 1574.
19. Rakesh Kumar S/o Shri Bhanwarlal, Aged About 48 Years,
R/o New N-4, Police Line Udaipur. At Present Posted As
Constable (Driver), Police Line, Udaipur. Belt No. 1673.
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20. Kamalchand Saran S/o Shri Shantilal, Aged About 49
Years, R/o Village Kheroda, Tehsil Bhinder, District
Udaipur. At Present Posted As Constable (Driver), Police
Line, Udaipur. Belt No. 1571.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary, Home
Department, Government Of Rajasthan, Jaipur.
2. The Director General Of Police, Police Head Quarter,
Rajasthan, Jaipur.
3. The Inspector General Of Police, Udaipur Range, Udaipur.
4. The Superintendent Of Police, Udaipur.
----Respondents
For Petitioner(s) : Mr. Vikas Bijarnia
For Respondent(s) : Mr. Sandeep Soni
Ms. Sonali Parihar for
Mr. B.L. Bhati, AAG
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 10/10/2024
1. Learned counsel for the petitioners submits that the controversy involved in the present case is squarely covered by a judgment rendered by Co-ordinate Bench of this Court at Jodhpur in S.B. Civil Writ Petition No.3873/2019 : Amar Singh vs. State of Rajasthan & Ors. decided on 20.12.2023.
2. Learned counsel for the respondents is not in a position to refute the submission made by counsel for the petitioners.
3. In view of the submissions made before this Court, the present writ petition is disposed of in terms of the judgment passed by Co-ordinate Bench of this Court at Jodhpur in the case of Amar Singh (supra).
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4. It is made clear that the respondents will be free to examine the case of the petitioners on their own merit and they will be free to take a decision against the petitioner, if the facts of the petitioner are not similar to the case of Amar Singh (supra) decided by this Court.
(VINIT KUMAR MATHUR),J 49-SanjayS/-
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