Rajasthan High Court
M/S Guru Kripa Logistic vs State Of Rajasthan ... on 19 October, 2024
Bench: Manindra Mohan Shrivastava, Ashutosh Kumar
[2024:RJ-JP:43823-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
1. D.B. Special Appeal Writ No. 510/2024
Arawali Resources Llp, Through Its Designated Partner Mr. Dilip
Datt Sharma S/o Late Shri Vishnu Datt Sharma, Age About 54
Yrs., Having Its Registered Office At Flat No. A-34, Shahid
Chandra Shekhar Aazad Affordable Awasiya Yojna, Dcm Road,
Kota, Rajasthan
----Appellant
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Mines And Geology, Government Secretariat, Jaipur.
2. The Director, Mines And Geology, Government Of
Rajasthan At Khanij Bhawan, Shastri Circle, Udaipur
3. The Assistant Mining Engineer, Mines And Geology
Department, Khanij Bhawan, Civil Lines, Tonk (Rajasthan)
4. The Mstc Limited, A Government Of India Enterprise And
E-Auction Agency Having Its Regional Office At Room No.
114, 1St Floor, Bsnl Building, Lal Kothi, Behind Nagar
Nigam, Jaipur-302015
----Respondents
2. D.B. Special Appeal Writ No. 511/2024 Arawali Resources Llp, Through Its Designated Partner Mr. Dilip Datt Sharma S/o Late Shri Vishnu Datt Sharma, Age About 54 Yrs., Having Its Registered Office At Flat No. A-34, Shahid Chandra Shekhar Aazad Affordable Awasiya Yojna, Dcm Road, Kota, Rajasthan
----Appellant Versus
1. State Of Rajasthan, Through The Secretary, Department Of Mines And Geology, Government Secretariat, Jaipur.
2. The Director, Mines And Geology, Government Of Rajasthan At Khanij Bhawan, Shastri Circle, Udaipur.
3. The Assistant Mining Engineer, Mines And Geology Department, Khanij Bhawan, Civil Lines, Tonk (Rajasthan)
4. The Mstc Limited, A Government Of India Enterprise And E-Auction Agency Having Its Regional Office At Room No. 114, 1St Floor, Bsnl Building, Lal Kothi, Behind (Downloaded on 22/10/2024 at 10:16:08 PM) [2024:RJ-JP:43823-DB] (2 of 4) [SAW-510/2024] Nagar Nigam, Jaipur- 302015
----Respondents
3. D.B. Special Appeal Writ No. 512/2024 Arawali Resources Llp, Through Its Designated Partner Mr. Dilip Datt Sharma S/o Late Shri Vishnu Datt Sharma, Age About 54 Yrs., Having Its Registered Office At Flat No. A-34, Shahid Chandra Shekhar Aazad Affordable Awasiya Yojna, Dcm Road, Kota, Rajasthan
----Appellant Versus
1. State Of Rajasthan, Through The Secretary, Department Of Mines And Geology, Government Secretariat, Jaipur.
2. The Director, Mines And Geology, Government Of Rajasthan At Khanij Bhawan, Shastri Circle, Udaipur
3. The Assistant Mining Engineer, Mines And Geology Department, Khanij Bhawan, Civil Lines, Tonk (Rajasthan)
4. The Mstc Limited, A Government Of India Enterprise And E-Auction Agency Having Its Regional Office At Room No. 114, 1St Floor, Bsnl Building, Lal Kothi, Behind Nagar Nigam, Jaipur-302015
----Respondents
4. D.B. Special Appeal Writ No. 513/2024 M/s Guru Kripa Logistic, A Partnership Firm Through Its Partner Mr. Priyank Mehta S/o Shri Hansraj Mehta, Age About 36 Yrs., Having Its Principal Place Of Business At 466, Transport Nagar, Kota (Rajasthan)-324005
----Appellant Versus
1. State Of Rajasthan, Through The Secretary, Department Of Mines And Geology, Government Secretariat, Jaipur.
2. The Director, Mines And Geology, Government Of Rajasthan At Khanij Bhawan, Shastri Circle, Udaipur.
3. The Assistant Mining Engineer, Mines And Geology Department, Khanij Bhawan, Civil Lines, Tonk (Downloaded on 22/10/2024 at 10:16:08 PM) [2024:RJ-JP:43823-DB] (3 of 4) [SAW-510/2024] (Rajasthan)
4. The Mstc Limited, A Government Of India Enterprise And E-Auction Agency Having Its Regional Office At Room No. 114, 1St Floor, Bsnl Building, Lal Kothi, Behind Nagar Nigam, Jaipur-302015
----Respondents
5. D.B. Special Appeal Writ No. 514/2024 M/s Guru Kripa Logistic, A Partnership Firm Through Its Partner Mr. Priyank Mehta S/o Shri Hansraj Mehta, Age About 36 Yrs., Having Its Principal Place Of Business At 466, Transport Nagar, Kota (Rajasthan)-324005
----Appellant Versus
1. State Of Rajasthan, Through The Secretary, Department Of Mines And Geology, Government Secretariat, Jaipur.
2. The Director Mines And Geology, Government Of Rajasthan At Khanij Bhawan, Shastri Circle, Udaipur.
3. The Assistant Mining Engineer, Mines And Geology Department, Khanij Bhawan, Civil Lines, Tonk (Rajasthan)
4. The Mstc Limited, A Government Of India Enterprise And E-Auction Agency Having Its Regional Office At Room No. 114, 1St Floor, Bsnl Building, Lal Kothi, Behind Nagar Nigam, Jaipur-302015
----Respondents For Appellant(s) : Mr. R.K. Agarwal, Sr. Adv. Assisted by Mr. Adhi Raj Modi For Respondent(s) : Mr. Bharat Vyas, AAG with Ms. Aditi Vats HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 19/10/2024
1. On advance copy Mr. Bharat Vyas, learned AAG appears on behalf of the respondents.
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2. Heard.
3. These appeals have been filed against the order passed by the learned Single Judge on 13.05.2024 relying upon another order passed in the case of Arawali Resources LLP Vs. State of Rajasthan & Ors.- S.B. Civil Writ Petition No.6884/2024 passed by this Court at the Principal seat, Jodhpur.
4. Learned counsel for the parties jointly submit that the order passed by the learned Single Judge was taken in appeal and appeal has also been dismissed.
5. Learned counsel for the appellants would submit that against the order passed in appeal, a review petition is pending, therefore, these appeals may be kept pending until the decision of the review petition.
6. We are of the view that once the appeals have been dismissed, these appeals cannot be kept pending but they are also dismissed, however, with liberty to revive depending upon the order that may be passed in the review petition.
7. A copy of this judgment be placed on record of each appeal.
(ASHUTOSH KUMAR),J (MANINDRA MOHAN SHRIVASTAVA),CJ N.Gandhi/Tanisha/8-12 (Downloaded on 22/10/2024 at 10:16:08 PM) Powered by TCPDF (www.tcpdf.org)