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Rajasthan High Court - Jodhpur
Rajesh Kumar vs State Of Rajasthan (2024:Rj-Jd:24816) on 29 May, 2024
Author: Farjand Ali
Bench: Farjand Ali
[2024:RJ-JD:24816]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 3539/2024
Rajesh Kumar S/o Kishan Lal Gupta, Aged About 34 Years, R/o
146 Ashok Nagar B, Opp. Registrar Office Street, Sriganganagar,
Owner Ms. Krishan Associates Sri Ganganagar,
----Petitioner
Versus
1. State Of Rajasthan, Through PP
2. Mukesh Bagdiya S/o Ram Lal Bagdiya, R/o B-80, Setiya
Farm Street No. 02, Sri Ganganagar, Owner Ms. Mukesh
Trading Company Shop No. 06, Chhoti Purani Dhan
Mandi, Mahaveer Dal Mandir, Sri Ganganagar
----Respondents
For Petitioner(s) : Mr. Kaushal Gautam
For Respondent(s) : Mr. S.K. Bhati, PP
HON'BLE MR. JUSTICE FARJAND ALI
Order 29/05/2024
1. The application for obtaining certified copy of the judgment has been dismissed by the Office of District Judge, Ganga Nagar for the reason that the original order was not with the file and since a copy of a certified copy cannot be given, therefore, the office has shown its inability to provide a certified copy.
2. In view of the above, the misc. petition is disposed of.
3. The petitioner is better advised to move appropriate application for getting certified copy before the appropriate forum where original record is lying.
(FARJAND ALI),J Ashutosh-226 (Downloaded on 03/06/2024 at 08:36:38 PM) Powered by TCPDF (www.tcpdf.org)