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Rajasthan High Court
Smt. Asha Sharma W/O Amrish Kumar Sharma vs The State Of Rajasthan ... on 13 May, 2024
Author: Ganesh Ram Meena
Bench: Ganesh Ram Meena
[2024:RJ-JP:22612]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13201/2019
Smt. Asha Sharma W/o Amrish Kumar Sharma, Aged About 39
Years, R/o 86, Tulsi Nagar, Behind Chaudhary Petrol Pump,
Sanganer, Jaipur Presently Working On The Post Of Teacher
Grade-Iii, Level-Ii (Science) In Govt. S.s. School Sujanpura,
Bassi, District Jaipur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary,
School Education, Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Joint Director, School Education, Jaipur Division,
Jaipur.
4. The Deputy Director, Secondary Education, Jaipur
Division, Jaipur.
5. Smt. Sarita Upadhyay, Senior Teacher, Presently Posted
At Government Adarsh S.s. School, Dhani Boraj, Dudu,
District Jaipur
6. Smt. Kamlesh, Senior Teacher, Presently Posted At
Government Adarsh S.s. School Tholia, Jamwa Ramgarh,
District Jaipur.
----Respondents
For Petitioner(s) : Mr. Hanuman Choudhary For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 13/05/2024 Counsel for the petitioner submits that the present writ petition has become infructuous. (Downloaded on 24/05/2024 at 09:56:33 PM)
[2024:RJ-JP:22612] (2 of 2) [CW-13201/2019] In view of the statements made by counsel for the petitioner, the present writ petition is dismissed as having become infructuous.
Since the main petition has been dismissed, the stay application and all pending application/s, if any, also stand dismissed.
(GANESH RAM MEENA),J ARTI SHARMA /131 (Downloaded on 24/05/2024 at 09:56:33 PM) Powered by TCPDF (www.tcpdf.org)