Take notes as you read a judgment using our Virtual Legal Assistant and get email alerts whenever a new judgment matches your query (Query Alert Service). Try out our Premium Member Services -- Sign up today and get free trial for one month.
Rajasthan High Court
Smt. Kavita Wife Of Vijay Kumar vs Principal Secretary, School Education ... on 3 May, 2024
Author: Ganesh Ram Meena
Bench: Ganesh Ram Meena
[2024:RJ-JP:20893]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 15393/2023
Smt. Kavita Wife Of Vijay Kumar, Aged About 38 Years, R/o
Karoli Tehsil Kishangarh Bas District Alwar At Present Teacher
Grade Iii Govt. Upper Primary School, Chak -3 B M 476543
Bikaner Rajasthan
----Petitioner
Versus
1. Principal Secretary, School Education, Govt. Secretariat,
Jaipur.
2. Director, Elementary Education, Bikaner.
----Respondents
For Petitioner(s) : Mr. Sudhir Gupta For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 03/05/2024 Learned counsel for the petitioner submits that the petitioner seeks permission to withdraw the present writ petition with liberty to avail the remedy of appeal before the Rajasthan Civil Services Appellate Tribunal.
In view of the prayer made by counsel for the petitioner, the present writ petition is dismissed as withdrawn with liberty as prayed.
Since the main petition has been dismissed, the stay application and the other pending application/s, if any, also stand dismissed.
(GANESH RAM MEENA),J DIVYA SAINI /38 (Downloaded on 17/05/2024 at 09:28:34 PM) Powered by TCPDF (www.tcpdf.org)