Rajasthan High Court
Dishika Meena D/O Naresh Kumar vs State Of Rajasthan (2024:Rj-Jp:12917) on 14 March, 2024
Author: Ganesh Ram Meena
Bench: Ganesh Ram Meena
[2024:RJ-JP:12917]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 6899/2022
Dishika Meena D/o Naresh Kumar, Aged About 21 Years, R/o
Meena House, Meena Colony, Nari Niketan Ke Pass, Mathura Bye
Pass Road, Bharatpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary
Department Of Personnel And Training Government
Secretariat, Jaipur.
2. The State Of Rajasthan, Through Its Secretary,
Panchayati Raj Department, Government Secretariat,
Rajasthan, Jaipur.
3. Rajasthan Staff Selection Board, Through Its Secretary,
Agriculture Management Institute Building, Durgapura,
Jaipur, Rajasthan.
4. Rajasthan Staff Selection Board, Through Its Chairman,
Agriculture Management Institute Building, Durgapura,
Jaipur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Aamir Khan For Respondent(s) : Mr. Umesh Kumar Sharma HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 14/03/2024 Counsel for the petitioner submits that the petitioner seeks permission to withdraw the present writ petition.
Permission as sought for is allowed. Accordingly, the present writ petition is dismissed as withdrawn.
Since the main petition has been dismissed as withdrawn, all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J ARTI SHARMA /142 (Downloaded on 20/03/2024 at 08:44:37 PM) Powered by TCPDF (www.tcpdf.org)