Rajasthan High Court
New India Assurance Co Ltd vs Hardev And Ors (2024:Rj-Jp:143) on 2 January, 2024
Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2024:RJ-JP:143]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 561/2005
The New India Assurance Company Limited,
Divisional Office, Jhalawar Road, Kota Through Its
Regional Office, Nehru Place, Tonk Road, Jaipur.
----Appellant
Versus
1. Hardev S/o Jeevan, R/o Village Tehla, Tehsil
Hindoli, District Bundi.
2. Mahavir Prasad S/o Harjilal, R/o Village
Dhakarwas, Police Station Ghad, District Tonk.
3. Vijay Kumar Chadha S/o Sardar Chand
Chadha, R/o 620-A, Adarsh Nagar, Jaipur.
----Respondents
For Appellant(s) : None For :
Respondent(s) HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 02/01/2024 No one was present on behalf of the appellant even in second round.
In view of above, the civil misc. appeal is dismissed in default.
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