Rajasthan High Court - Jodhpur
Marudhar Balika Vidyapeeth Vidyawadi vs State Of Rajasthan (2024:Rj-Jd:9623) on 26 February, 2024
[2024:RJ-JD:9623]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 18644/2023
Marudhar Balika Vidyapeeth Vidyawadi, (Higher Secondary),
Kheemel, Station Rani, District Pali (Rajasthan) Through Its Joint
Secretary Shri Mukesh Kumar Jain S/o Shri Devraj Jain Aged
About 50 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Secondary Education, Government Of Rajasthan,
Secretariat, Jaipur (Rajasthan).
2. The District Education Officer (Secondary), Education
Department, Pali.
3. The Director, Secondary Education, Rajasthan, Bikaner.
4. Smt. Nalini Bhatt Chakravarty W/o Satyendra Kumar
Bhatt, R/o C/o Shri Badri Narain Prajapat, Shree Ram
Medical Store, Luni Junction, Jodhpur.
----Respondents
For Petitioner(s) : Mr. Mohammad Amaan a/w Mr. Udit
Mathur.
For Respondent(s) : Mr. Hemant Choudhary.
HON'BLE MR. JUSTICE ARUN MONGA
Order 26/02/2024
1. Learned counsel for both the parties are ad idem that similar controversy has already been decided by a Coordinate Bench of this Court in the case of Marudhar Balika Vidyapeeth Vidyawadi (Higher Secondary) Vs. State of Rajasthan & Ors. : S.B. Civil Writ Petition No.6082/2020 decided alongwith other connected matters on 26.04.2023.
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2. In view of the aforesaid consensus between the counsels, the present petition is also disposed of in same terms as judgment ibid.
(ARUN MONGA),J 23-/Jitender//-
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