Rajasthan High Court
Mahesh Kumar Saini vs State Of Raj Sec Higher Edu Ors ... on 23 August, 2024
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
[2024:RJ-JP:35617]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3142/2014
Laxman Ram Kumhar Son Of Shri Devkaran, aged about 42
years, resident of Near Jainiwas Kothi Ward No. 19, Khetri,
District Jhunjhunu Raj.
----Petitioner
Versus
1. State Of Rajasthan Through Its Principal Secretary, Higher
Education Department, Government Of Rajasthan,
Secretariat, Jaipur
2. Director, College Education, Rajasthan, Jaipur
3. General Secretary (Joint Secretary), Managing
Committee, Vinodini P.G. College, Khetri, District
Jhunjhunu Raj.
----Respondents
Connected With S.B. Civil Writ Petition No. 19564/2013 Mahesh Kumar Saini Son Of Sanwat Ram Saini, aged about 38 years, resident of Village Nanowali Bawari, Dhani Sardarawali, Tehsil Khetri, District Jhunjhunu Raj.
----Petitioner Versus
1. State Of Rajasthan Through Its Principal Secretary, Higher Education Department, Government Of Rajasthan, Secretariat, Jaipur
2. Director, College Education, Rajasthan, Jaipur
3. General Secretary (Joint Secretary), Managing Committee, Vinodini P.g. College, Khetri, District Jhunjhunu Raj.
----Respondents S.B. Civil Writ Petition No. 11063/2014 Sunil Kumar Son Of Shri Mathura Prasad, aged about 41 years, R/o C/o Bhanu Ram Mehra, Behind Nagar Parishad, Mero Ka Bas, Bikaner Raj.
----Petitioner Versus
1. State Of Rajasthan Through Its Principal Secretary, Higher Education Department, Government Of Rajasthan, Secretariat, Jaipur
2. Director, College Education, Shiksha Sankul, J.l.n. Marg, Jaipur Raj.
3. General Secretary (Joint Secretary), Managing Committee, Vinodini P.g. College, Khetri, District Jhunjhunu Raj.
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----Respondents S.B. Civil Writ Petition No. 11070/2014 Kailash Chand Paliwal Son Of Shri Mool Chand Paliwal, aged about 47 years, resident of Village And Post Guhala, Tehsil Neem Ka Thana, District Sikar Raj.
----Petitioner Versus
1. State Of Rajasthan Through Its Principal Secretary, Higher Education Department, Government Of Rajasthan, Secretariat, Jaipur
2. Director, College Education, Rajasthan, Jaipur
3. General Secretary (Joint Secretary), Managing Committee, Vinodini P.g. College, Khetri, District Jhunjhunu Raj.
----Respondents For Petitioner(s) : Mr. Mahendra Singh Gurjar For Respondent(s) : Mr. R.P. Garg Mr. Aditya Singh, DGC HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 23/08/2024 Learned counsel for the petitioners submits that this civil writ petitions are rendered infructuous.
The civil writ petitions are dismissed accordingly. Pending application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J Manish/157-160 (Downloaded on 23/08/2024 at 10:44:30 PM) Powered by TCPDF (www.tcpdf.org)