Rajasthan High Court
Naresh Singh S/O Shri Amar Singh vs State Of Rajasthan (2024:Rj-Jp:16497) on 8 April, 2024
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
[2024:RJ-JP:16497]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 5260/2024
1. Naresh Singh S/o Shri Amar Singh, Aged About 30 Years,
R/o Village Pilod Tehsil Surajgarh, Jhunjhunu, Owner Of
Truck Bearing Number Rj-18Gc-0803.
2. Yes Stone Crusher, Through Its Proprietor Shri Vikram
Singh S/o Shri Kushal Singh, Registered Office At Village
Kulhari, Nawalgarh Road Sikar, Owner Of Truck Bearing
Number Rj-23Gb-6879, Rj-23Gb-7207, Rj-23Gc-3590.
3. Rawat Infratech, Through Its Proprietor Shri Rajveer
Singh S/o Shri Kishan Lal Rawat, Registered Office At
H.no.140, Gopalpura, Jaipur Owner Of Truck Bearing
Number Rj-32Gc-9017.
4. M/s Sandeep Freight Carrier, Through Its Proprietor Shri
Hansraj S/o Shri Raghuveer Singh Registered Office At
Village Nasarpur Tehsil Bahror, Alwar, Owner Of Truck
Bearing Number Rj-32Gc-2579.
5. Sanwaria Stone Crusher, Through Its Proprietor Shri
Dinesh Kumar S/o Shri Sanwar Mal Registered Office At
Ward No.7, Adarsh Colony Neem Ka Thana, Sikar Owner
Of Truck Bearing Number Rj-32Gc-2291, Rj-32Gc-2959,
Rj-32Gc-2960, Rj-32Gc-6524.
6. Shri Ram Mond S/o Shri Bhagwana Ram, R/o Village
Khojasbarwa, Jhunjhunu, Owner Of Truck Bearing
Number Rj-18Ga-4654.
7. Jagdish S/o Shri Shankarlal, R/o Village Kishorepura,
Udaipurwati, Jhunjhunu, Owner Of Truck Bearing Number
Rj-18Ga-6954.
8. Ranveer S/o Shri Omprakash, R/o Village Gumana,
Jhunjhunu, Owner Of Truck Bearing Number Rj-18Gc-
0399.
9. M/s Singla And Sons, Through Its Proprietor Shri Manish
S/o Shri Sitaram Registered Office At Ward No.19, Forth
Floor, Sector 49, Uppal (Haryana), Owner Of Truck
Bearing Number Rj-05Gb-6478.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Transport
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[2024:RJ-JP:16497] (2 of 3) [CW-5260/2024]
Department, Government Of Rajasthan, Secretariat,
Jaipur
2. The Joint Secretary, Mines And Geology Department,
Secretrait, Jaipur, Rajasthan,
3. Regional Transport Officer, Sikar.
4. District Transport Officer, Kotputali, District Jaipur.
5. District Transport Officer, Jhunjhunu.
6. District Transport Officer, Bharatpur.
----Respondents
For Petitioner(s) : Mr. Raj Kumar Goyal For Respondent(s) : Mr. Surendra Singh Naruka, AAG assisted by Mr. S.S. Nirwan Mr. R.S. Shekhawat Ms. Ritika Naruka HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 08/04/2024 Learned counsels for the respective parties submit that the issue involved herein is no more res integra and stands resolved by an order of this Court dated 14.03.2022 in SBCWP No.1964/2022: Zabir Khan Vs. State of Rajasthan & Ors. and other connected matters. They submit that the instant writ petition may also be disposed of in similar terms barring the direction no.1 inasmuch as the amnesty scheme is no more in force.
Taking into consideration the contentions advanced by learned counsels for the respective parties and the material on record, this writ petition is disposed of in terms of order dated 14.03.2022 passed in case of Zabir Khan (supra) which shall (Downloaded on 08/04/2024 at 11:35:02 PM) [2024:RJ-JP:16497] (3 of 3) [CW-5260/2024] apply mutatis mutandis to this case also barring the direction no.1.
Pending application(s), if any, also stands disposed of accordingly.
(MAHENDAR KUMAR GOYAL),J Manish/98 (Downloaded on 08/04/2024 at 11:35:02 PM) Powered by TCPDF (www.tcpdf.org)