Rajasthan High Court
Balbir Singh Andors vs State Education Dep Ors ... on 8 April, 2024
Author: Ganesh Ram Meena
Bench: Ganesh Ram Meena
[2024:RJ-JP:16535]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19006/2017
1. Balbir Singh S/o Shri Prahladsingh, R/o Village Resti, Post
Gandura, Tehsil Laxmangarh, District Alwar Raj.
2. Maheshchand Saini S/o Shri Manoharlal Saini, R/o Plot
No. 27, Bhudar Colony, Dayanagar, 60 Feet Road, Alwar
Raj.
3. Jairam Jatav S/o Shri Gangasahay, R/o Plot No. 08,
Anand Vihar, Surya Nagar Mod, Nai Basti, Delhi Road,
Alwar. Raj.
4. Ramkaran Gurjar S/o Shri Harbax Gurjar, R/o Village
Gopalpura Post Akbarpur, Tehsil And District Alwar Raj.
5. Rajiv Kumar Jain S/o Shri Jauharilal Jain, R/o 3/177, Kala
Kua, Housingh Board, Alwar Raj.
6. Birdichand Saini S/o Shri Ramnath Saini, R/o Village
Dhanauta, Tehsil Sahaypura, District Jaipur. Raj.
7. Mansingh S/o Shri Amarsingh, R/o Village And Post
Prathvipura Haripura, Tehsil Malakhra, District Alwar Raj.
8. Mohanlal S/o Shri Mammalram, R/o Village Bhyadi, Post
Bedhha, Tehsil Laxamangarh, District Alwar Raj.
9. Asam Khan S/o Shri Salem Khan, R/o Village Jamalpur,
Post Sorai, Tehsil Laxamangarh, District Alwar Raj.
10. Mayachand S/o Shri Gangaram, R/o Village Ghat Ka Bas,
Post Ghat, Tehsil Laxamangarh, District Alwar Raj.
11. Tarachand Bairva S/o Shri Puranram Bairva, R/o Village
Nayabas Harsana, Tehsil Laxamangarh, District Alwar Raj.
12. Kamladevi Meena D/o Shri Laxmansingh W/o Shri
Ramavtar Meena, R/o Village Khera Mangalsingh, Tehsil
Laxamangarh, District Alwar Raj.
13. Taiyab Khan S/o Shri Chhuttan Khan, R/o Village
Salampur, Post Divali, Tehsil Laxamangarh, District Alwar
Raj.
14. Raghuvati Devi W/o Shri Samundar Singh, R/o Village
Mundjodi, Post Harsana, Tehsil Laxamangarh, District
Alwar Raj.
15. Liyakat Khan S/o Shri Inayat Khan, R/o Village Sorai,
Tehsil Laxamangarh, District Alwar Raj.
(D.B. SAW/958/2018 has been filed in this matter. Please refer the same for further orders)
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16. Ghanshyam Singh S/o Shri Birbal, R/o Village Heengota
Muda Ka Bas, Tehsil Laxamangarh, District Alwar Raj.
17. Purandas S/o Shri Kanhaiya Lal, R/o Village Chak Bhayari,
Badka, Tehsil Laxamangarh, District Alwar Raj.
18. Hariram S/o Shri Jaimal, R/o Village Bhyadi, Post Bedhha,
Tehsil Laxamangarh, District Alwar Raj.
19. Gulabsingh Rathore S/o Shri Khinvsingh Rathore, R/o
Village Gudhha, Tehsil Puskar, District Ajmer.
20. Parmanand S/o Shri Pannalal Lodha, R/o Village
Kalyakheri, Post Genhukheri, Tehsil Aklera, District
Jhalawar.
21. Raghunath Verma S/o Shri Prabhulal Verma, R/o Village
And Post Marlawada, Tehsil Pachpahad, District Jhalawar.
22. Ghanshyam Sharma S/o Shri Ranglal Sharma, R/o Village
Jajni, Tehsil Pachpahad, District Jhalawar.
23. Tufansingh S/o Shri Ramsingh, R/o Village Khera, Post
Aavar, Tehsil Pachpahad, District Jhalawar.
24. Shyamlal S/o Shri Nirbhaysingh, R/o Village Binayga,
Tehsil Pachpahad, District Jhalawar.
25. Sultansingh S/o Shri Onkarlal, R/o Village Bardiya, Tehsil
Gangdhar, District Jhalawar.
26. Ramkaran Lodha S/o Shri Kanwarlal, R/o Village
Bajindpura, Post Patliya Kulmi, Tehsil Jhalrapatan, District
Jhalawar.
27. Ramgiri S/o Shri Gangagiri Goswami, R/o Village
Girdharpura, Post Kusalpura, Tehsil Jhalrapatan, District
Jhalawar.
28. Pappulal Gurjar S/o Shri Prabhulal Gurjar, R/o Village
Motipura, Post Devnagar, Tehsil Jhalrapatan, District
Jhalawar.
29. Sataynarayan Sharma S/o Shri Bhanwarlal Sharma, R/o
Village And Post Repla, Tehsil Jhalrapatan, District
Jhalawar.
30. Hansraj Gurjar S/o Shri Vijaysingh Gurjar, R/o Village
Gadiya, Post Bairagarh, Tehsil Aklera, District Jhalawar.
31. Kanwarlal S/o Shri Prabhulal Tanwar, R/o Village Devlibad,
Post Banskheri Lodhhan, Tehsil Aklera, District Jhalawar.
32. Hukamchand Gurjar S/o Shri Onkarlal, R/o Village
(D.B. SAW/958/2018 has been filed in this matter. Please refer the same for further orders)
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Narsinghpura, Post Agariya, Tehsil Jhalrapatan, District
Jhalawar.
33. Pappulal Rathore S/o Shri Ramprasad Rathore, R/o Village
Kachrakheri, Post Fatehgarh, Tehsil Pidava, District
Jhalawar.
34. Devisingh S/o Shri Onkarlal, R/o Village Bakad, Post
Banskhedi Lodhhan, Tehsil Aklera, District Jhalawar.
35. Prabhulal Verma S/o Shri Laxminarayan Verma, R/o
Village Tolkhera, Post Banskhedi Lodhhan, Tehsil Aklera,
District Jhalawar.
36. Kanwarlal S/o Shri Bhanwarlal, R/o Village Rampuriya
Kalan, Post Banskhedi Lodhhan, Tehsil Aklera, District
Jhalawar.
37. Banaisingh Gurjar S/o Shri Onkarlal, R/o Village Borkhedi
Gujran, Tehsil Aklera, District Jhalawar.
38. Jagannath Tanwar S/o Shri Kalulal Tanwar, R/o Village
Devlibad, Post Banskhedi Lodhhan, Tehsil Aklera, District
Jhalawar.
39. Mohanlal Tanwar S/o Shri Girdharilal, R/o Village
Moikalan, Post Kodijar, Tehsil Aklera, District Jhalawar.
40. Bhojraj Meena S/o Shri Narayanlal Meena, R/o Village
Himmatpura, Post Mohanpura, Tehsil Madalgarh, District
Bhilwara.
41. Amarsingh Rathore S/o Shri Motisingh Rathore, R/o
Village Madhupuriya, Post Sarthala, Tehsil Madalgarh,
District Bhilwara.
42. Mahesh Kumar Purohit S/o Shri Ramsankar, R/o Village
Chavadiya, Post Dhaminiya, Tehsil Madalgarh, District
Bhilwara.
43. Gopal Lal Bairwa S/o Shri Chhitar Bairwa, R/o Village
Salampura, Post Jasuji Ka Khera, Tehsil Madalgarh,
District Bhilwara.
44. Bhagirath Lal Kumar S/o Shri Onkar Kumar, R/o Village
Baga Ka Khera, Post Sareri, Tehsil Urda, District Bhilwara.
45. Rameshwar Prasad Koli S/o Shri Babulal, R/o Village
Jewar, Post Kharaita, Tehsil Hindaun, District Karauli Raj.
46. Omprakash Meena S/o Shri Shyamlal Meena, R/o Village
Machait, Post Kondar, Tehsil And District Karauli Raj.
(D.B. SAW/958/2018 has been filed in this matter. Please refer the same for further orders)
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47. Radheyshyam S/o Shri Budhram, R/o Village Tejpura, Post
Sodawas, Tehsil Mundawar, District Alwar Raj.
----Petitioners
Versus
1. The State Of Rajasthan Through Secretary To The Govt.
Education Department, Govt. Of Rajasthan, Secretariat,
Jaipur.
2. The Secretary To The Govt. Panchayatiraj Department,
Govt. Of Rajasthan, Secretariat, Jaipur.
3. Rajasthan Shiksha Karmii Board, Shiksha Sankul
Pancham Block, Fifth Floor, Jln Marg, Jaipur Through Its
Secretary
4. Director, Elementary Education, Rajasthan, Bikaner Raj.
----Respondents
For Petitioner(s) : Mr. R.S. Bhardwaj For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 08/04/2024 Counsel for the petitioner submits that the petitioner seeks permission to withdraw the present writ petition with liberty to file fresh one.
In view of the prayer made by counsel for the petitioner, the present writ petition is dismissed as withdrawn with liberty to the petitioner to file fresh one in case need arises, on the basis of fresh cause of action.
Since the main petition has been dismissed as withdrawn, all other pending application/s, if any, also stands disposed of.
(GANESH RAM MEENA),J DIVYA SAINI /52 (D.B. SAW/958/2018 has been filed in this matter. Please refer the same for further orders) (Downloaded on 03/05/2024 at 09:11:36 PM) Powered by TCPDF (www.tcpdf.org)