[2023:RJ-JD:29774] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5287/2022 Ganga Singh S/o Bhanwar Singh, Aged About 44 Years, R/o Purohitan Ka Bas, Sandiya, District Pali.
----Petitioner Versus
1. State Of Rajasthan, Through Pp
2. Kishore Singh S/o Raju Singh, Aged About 65 Years, R/o Gram Mandala, Tehsil Sojat, District Pali.
----Respondents For Petitioner(s) : Mr. Dilip Singh Rathore For Respondent(s) : Mr. Arun Kumar, PP Mr. Yogesh Kumar Sharma HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT Judgment 14/09/2023 ;ksX; vf/koDRkk ;kph bl ;kfpdk ij cy ugha nsrs gSA vr% bl ;kfpdk dk fuLrkj.k fd, tkus dk fuosnu fd;kA rnuqlkj ;g ;kfpdk ,oa bl ;kfpdk ds lkFk izLrqr LFkxu izkFkZuk&i= cy ugha fn, tkus ds vk/kkj ij [kkfjt fd, tkrs gSA (YOGENDRA KUMAR PUROHIT),J 262-mayank/-
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