[2023:RJ-JP:24769]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No.
7958/2022
1. Kavita Bajiya W/o Ramchanndra D/o Arjun Lal
Bajiya, Aged About 18 Years, R/o Ward No. 1
Village Nani Tehsil District Sikar Rajasthan
332001.
2. Ramchandra S/o Harful, R/o Village Rinu
Tehsil Laxmangarh District Sikar, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary,
Department Of Home, Govt. Of Rajasthan,
Secretariat, Jaipur.
2. The Superintendent Of Police, Sikar,
Rajasthan.
3. The Sho, Police Station- Lakshmangarh, Sikar,
Rajasthan.
4. The Sho, Police Station- Sadar, Sikar,
Rajasthan.
5. Mohanram Bajiya, Sarpanch At Village Nani,
R/o Village Nani Tehsil And District Sikar
Rajasthan 332001.
6. Arjunram Bajiya S/o Jeevan Ram Bajiya, Aged
About 45 Years, R/o Village Nani Tehsil And
District Sikar Rajasthan 332001.
7. Kamla Devi W/o Arjun Ram, Aged About 37
Years, Village Nani Tehsil District Sikar
Rajasthan 332001.
8. Syani Devi W/o Ramniwas Khialiya, Aged
About 33 Years, Village Narodara,
Lachhmangarh, Sikar, Rajasthan 332311.
9. Vimal Devi W/o Ganpat Ji Bajiya, Aged About
40 Years, Village Nani Tehsil District Sikar
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Rajasthan 332001.
10. Nanda Devi W/o Vinod Ji Khialiya, Village
Narodara, Lachhmangarh, Sikar, Rajasthan
332311.
11. Goverdhan Bajiya S/o Jeevan Ram Bajiya,
Aged About 42 Years, Village Nani Tehsil
District Sikar Rajasthan 332001.
----Respondents
For Petitioner(s) : Mr. Mohit Pareek, Adv., with Mr. Pranav Pareek, Adv.
For : Mr. Yashwant Kankhediya, P.P. Respondent(s) HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 22/09/2023 Learned counsel for petitioners submits that this criminal misc. petition has become infructuous.
In view of above, the criminal misc. petition is dismissed as having become infructuous.
(UMA SHANKER VYAS),J DANISH USMANI /352 (Downloaded on 11/11/2023 at 08:16:42 PM) Powered by TCPDF (www.tcpdf.org)