[2023:RJ-JP:24790]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 1388/2019
In
S.B. Civil Writ Petition No.3318/2019
Giriraj Prasad Sharma @ Chhote Lal Sharma S/o Shri Gauri
Shankar Sharma, Resident Of Village And Post Ghewar, Tehsil
Rajgarh, Dist. Alwar 301410
----Petitioner/Applicant
Versus
1. Shri Deepak Bhatnagar, IFS, As Present Working As
Principal Chief Conservator Of Forest (Hoff), Department
Of Forest, Government Of Rajasthan, Aranya Bhawan,
Jhalana Institutional Area, Jaipur
2. Shri Sedu Ram Yadav (IFS) Dy. Conservator Of Forest
(Tiger Project/wild Life), Sariska, Government Of
Rajasthan, Distt. Alwar
3. Shri Kamal Yadav, Range Forest Officer, Tehla Government
Of Rajasthan, Department Of Forest, Distt. Alwar
4. Shri Tinku Singh, Forester-Cum-Secretary, Paristhiki Vikas
Samiti, Village Rajdoli, Tehsil Rajgarh, Distt. Alwar
5. State Of Rajasthan Through Principal Chief Conservator
Of Forest (Hoff), Department Of Forest, Government Of
Rajasthan, Aranya Bhawan, Jhalana Institutional Area,
Jaipur
----Respondents
Connected With S.B. Civil Contempt Petition No. 1387/2019 In S.B. Civil Writ Petition No.5544/2019 Hanuman Sahay Gurjar S/o Shri Sharvan Gurjar, Resident Of Village Mishrala, Post Tehla, Tehsil Rajgarh, Distt. Alwar
----Petitioner/Applicant Versus
1. Shri Deepak Bhatnagar, IFS, As Present Working As Principal Chief Conservator Of Forest (Hoff), Department Of Forest, Government Of Rajasthan, Aranya Bhawan, (Downloaded on 11/11/2023 at 08:15:54 PM) [2023:RJ-JP:24790] (2 of 5) [CCP-1388/2019] [2023:RJ-JP:24788] Jhalana Institutional Area, Jaipur
2. Shri Sedu Ram Yadav (IFS) Dy. Conservator Of Forest (Tiger Project/wild Life), Sariska, Government Of Rajasthan, Distt. Alwar
3. Shri Kamal Yadav, Range Forest Officer, Tehla Government Of Rajasthan, Department Of Forest, Distt. Alwar
4. Shri Tinku Singh, Forester-Cum-Secretary, Paristhiki Vikas Samiti, Village Rajdoli, Tehsil Rajgarh, Distt. Alwar
5. State Of Rajasthan Through Principal Chief Conservator Of Forest (Hoff), Department Of Forest, Government Of Rajasthan, Aranya Bhawan, Jhalana Institutional Area, Jaipur
----Respondents S.B. Civil Contempt Petition No. 1393/2019 In S.B. Civil Writ Petition No.5601/2019 Ram Khiladi Meena S/o Shri Sadhu Ram Meena, Resident Of Village Tilwadi, Post Tilwar, Tehsil Rajgarh, Distt. Alwar
----Petitioner/Applicant Versus
1. Shri Deepak Bhatnagar, IFS, As Present Working As Principal Chief Conservator Of Forest (Hoff), Department Of Forest, Government Of Rajasthan, Aranya Bhawan, Jhalana Institutional Area, Jaipur
2. Shri Sedu Ram Yadav (IFS) Dy. Conservator Of Forest (Tiger Project/wild Life), Sariska, Government Of Rajasthan, Distt. Alwar
3. Shri Kamal Yadav, Range Forest Officer, Tehla Government Of Rajasthan, Department Of Forest, Distt. Alwar
4. Shri Tinku Singh, Forester-Cum-Secretary, Paristhiki Vikas Samiti, Village Rajdoli, Tehsil Rajgarh, Distt. Alwar
5. State Of Rajasthan Through Principal Chief Conservator Of Forest (Hoff), Department Of Forest, Government Of Rajasthan, Aranya Bhawan, Jhalana Institutional Area, Jaipur
----Respondents S.B. Civil Contempt Petition No. 1395/2019 (Downloaded on 11/11/2023 at 08:15:54 PM) [2023:RJ-JP:24790] (3 of 5) [CCP-1388/2019] [2023:RJ-JP:24788] In S.B. Civil Writ Petition No.5093/2019 Vikram Singh Gurjar S/o Shri Gutthal Singh Gurjar, Resident Of Village Shyaluta, Tehsil Rajgarh, Distt. Alwar
----Petitioner Versus
1. Shri Deepak Bhatnagar, IFS, As Present Working As Principal Chief Conservator Of Forest (Hoff), Department Of Forest, Government Of Rajasthan, Aranya Bhawan, Jhalana Institutional Area, Jaipur
2. Shri Sedu Ram Yadav (IFS) Dy. Conservator Of Forest (Tiger Project/wild Life), Sariska, Government Of Rajasthan, Distt. Alwar
3. Shri Kamal Yadav, Range Forest Officer, Tehla Government Of Rajasthan, Department Of Forest, Distt. Alwar
4. Shri Ram Gopal Bilotia, Forester-Cum-Secretary, Paristhiki Vikas Samiti, Village Baldevgarh, Tehsil Rajgarh, Distt. Alwar
5. State Of Rajasthan Through Principal Chief Conservator Of Forest (Hoff), Department Of Forest, Government Of Rajasthan, Aranya Bhawan, Jhalana Institutional Area, Jaipur
----Respondents S.B. Civil Contempt Petition No. 1390/2019 In S.B. Civil Writ Petition No.9165/2019 Chhote Lal Meena S/o Shri Prabhu Dayal Meena, Resident Of Village Khariyawas, Post Talab, Tehsil Rajgarh, Distt. Alwar 301410
----Petitioner Versus
1. Shri Deepak Bhatnagar, IFS, As Present Working As Principal Chief Conservator Of Forest (Hoff), Department Of Forest, Government Of Rajasthan, Aranya Bhawan, Jhalana Institutional Area, Jaipur
2. Shri Sedu Ram Yadav (IFS) Dy. Conservator Of Forest (Downloaded on 11/11/2023 at 08:15:54 PM) [2023:RJ-JP:24790] (4 of 5) [CCP-1388/2019] [2023:RJ-JP:24788] (Tiger Project/wild Life), Sariska, Government Of Rajasthan, Distt. Alwar
3. Shri Kamal Yadav, Range Forest Officer, Tehla Government Of Rajasthan, Department Of Forest, Distt. Alwar
4. Shri Tinku Singh, Forester-Cum-Secretary, Paristhiki Vikas Samiti, Village Rajdoli, Tehsil Rajgarh, Distt. Alwar
5. State Of Rajasthan Through Principal Chief Conservator Of Forest (Hoff), Department Of Forest, Government Of Rajasthan, Aranya Bhawan, Jhalana Institutional Area, Jaipur
----Respondents For Petitioner(s) : Mr. Yashvardhan Nandwana with Mr. Prem Chand Sharma for Mr. H.V. Nandwana For Respondent(s) : Mr. R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 22/09/2023 Learned counsel for the respondents, inviting attention of this Court towards the additional affidavit dated 22.09.2023 filed by Shri A.K. Shrivastav, Deputy Conservator of Forest (Village Relocation) and the documents appended therewith especially the cheque(s) bearing endorsement of the petitioners that they have received entire payment till the month of September, 2023, would submit that compliance of the order(s), contempt whereof is alleged, has been made.
Learned counsel for the petitioners does not dispute the aforesaid statement.
(Downloaded on 11/11/2023 at 08:15:54 PM)[2023:RJ-JP:24790] (5 of 5) [CCP-1388/2019] [2023:RJ-JP:24788] In view thereof, this Court is satisfied that there has been substantial compliance of direction issued by this Court.
Resultantly, these contempt petitions are dismissed.
The notices are discharged.
(MAHENDAR KUMAR GOYAL),J Manish/23-26 & s-273 (Downloaded on 11/11/2023 at 08:15:54 PM) Powered by TCPDF (www.tcpdf.org)