[2023:RJ-JP:23862]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4405/2014
Ramphool S/o Prabhati Lal Since Deceased Through His Legal
Representatives"
----Petitioner
Versus
1. Manohar Lal S/o Prabhu Bavdi Darwaza Bhandarez,tehsil
And Distt. Dausa
2. Kanhaiya Lal S/o Prabhati Lal Bhandarez Tehsil And
District Dausa
3. Kailash Son Of Prabhati Lal, Bhandarez Tehsil And District
Dausa
4. Naval Kishore Son Of Prabhati Lal Bhandarez Tehsil And
District Dausa
5. Man Mohan Son Of Prabhati Lal Bhandarez Tehsil And
District Dausa
----Respondents
For Petitioner(s) : Ms. Manisha Surana For Respondent(s) : Mr. Rajesh Chaturvedi HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 20/09/2023 Counsel for the petitioner submits that the present writ petition has become infructuous.
In view of the statements made by counsel for the petitioner, the present writ petition is dismissed as having become infructuous.
Since the main petition has been dismissed, all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J ARTI SHARMA /435 (Downloaded on 11/11/2023 at 08:11:56 PM) Powered by TCPDF (www.tcpdf.org)