[2023:RJ-JP:23101]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12142/2019
Garima Self Help Group, Nayapura, Near Church, Hospital Road,
Dholpur Through Its President Pappi Devi W/o Rambeer, Aged
About 43 Years, R/o Nayapura, Near Church Hospital Road,
Dholpur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Director, Women And
Child Development Department, 2, Jal Path, Gandhi
Nagar, Jaipur.
2. The Dy. Director (Administration), Women And Child
Development Service, 2, Jal Path, Gandhi Nagar, Jaipur.
3. The Child Development Project Officer, Child Development
Services, Dholpur City, District Dholpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Giriraj Rajoria For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 15/09/2023 Counsel for the petitioner seeks permission to withdraw the present writ petition.
Permission as sought for is allowed. Accordingly, the present writ petition is dismissed as withdrawn.
Since the main petition has been dismissed as withdrawn, the stay application and all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J ARTI SHARMA /48 (Downloaded on 11/11/2023 at 08:05:16 PM) Powered by TCPDF (www.tcpdf.org)