[2023:RJ-JP:22190]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 1796/2018
In
S.B. Civil Second Appeal No.5307/2018
Ratan Singh ( Ex-Conductor, RSRTC, CBS Depot) S/o Banshi
Singh, Aged About 61 Years, R/o Plot No. 95, Anand Vihar A,
Dadi Ka Phatak, Benar Road, Jaipur.
----Petitioner
Versus
1. Raj Hans Upadhaya, Chairman And Managing Director,
Rajasthan State Road Transport Corporation Head Office ,
Jaipur
2. Meghraj Ratnu, Executive Director (Administration)
Rajasthan State Road Transport Corporation Head Office
Jaipur.
3. Gopal Vijay, Financial Adviser And Chief Pension And
Gratuity Officer, Rajasthan State Road Transport
Corporation Head Office Jaipur.
----Respondents
For Petitioner(s) : Mr. L.M. Bhardwaj For Respondent(s) : Mr. O.P. Sheoran HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 12/09/2023 Learned counsel for the petitioner submits that barring the interest component/allowances, he has been paid all of his dues.
Learned counsel for the respondents submits that the petitioner shall be paid interest/allowances as per his priority in view of Circulars of the RSRTC dated 03.11.2021 & 17.05.2022.
Learned counsel for the petitioner has no objection if the payment of interest/allowances is made to him as per his priority in view of the aforesaid Circulars.
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[2023:RJ-JP:22190] (2 of 2) [CCP-1796/2018] In view thereof, this contempt petition is disposed of. However, the petitioner shall be at liberty to get the contempt petition revived if the priority is breached by the respondents.
(MAHENDAR KUMAR GOYAL),J Manish/73 (Downloaded on 11/11/2023 at 07:56:41 PM) Powered by TCPDF (www.tcpdf.org)