[2023:RJ-JP:21661]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12755/2019
Pooja Yadav D/o Shri Rajbir W/o Shri Pawan Kumar Yadav, Aged
About 27 Years, Resident Of Village Koharana, Tehsil Behror,
District Alwar, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Personnel, Secretariat, Jaipur.
2. Principal Secretary, Social Justice And Empowerment
Department, State Of Rajasthan, Secretariat, Jaipur.
Rajasthan.
3. District Collector Alwar, District Alwar Rajasthan.
4. S.d.o. Behror, District Alwar Rajasthan.
5. Tehsildar Behror, District Alwar Rajasthan.
6. District Collector Mahendergarh, District Mahendergarh,
Harayana
7. Tehsildar Nangal Choudhary, District Mahendergarh,
Harayana
----Respondents
For Petitioner(s) : Mr. Vijay Singh Yadav For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 11/09/2023 Counsel for the petitioner seeks permission to withdraw the present writ petition.
Permission as sought for is allowed. Accordingly, the present writ petition is dismissed as withdrawn.
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[2023:RJ-JP:21661] (2 of 2) [CW-12755/2019] Since the main petition has been dismissed as withdrawn, the stay application and all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J ARTI SHARMA /53 (Downloaded on 11/11/2023 at 07:55:37 PM) Powered by TCPDF (www.tcpdf.org)