[2023:RJ-JP:21375]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 634/2020
In
S.B. Civil Writ Petition No.5353/2018
Mahesh Chand Gurjar Son Of Shri Brijlal Gurjar, Aged About 59
Years, Gram Sewak-Cum-Ex Officio Secretary, Gram Panchayat-
Rampali, Panchayat Samiti Sarwar, District Ajmer And Resident
Of Babu Mohalla, Nasirabad, District Ajmer.
----Petitioner
Versus
1. Mr. Rajeshwar Singh, Principal Secretary (Now ACS) To
The Government, Department Of Rural Development And
Panchayatiraj, Secretariat, Jaipur.
2. Mr. Gajendra Singh Rathore, Chief Executive Officer, Zila
Parishad, Ajmer.
3. Mr. Pawan Kumar Badra, Block Development Officer,
Panchayat Samiti Sarwar, District Ajmer.
4. State Of Rajasthan, Through Its Secretary, Department Of
Rural Development And Panchayatiraj, Secretariat, Jaipur.
----Respondents/Contemnors
For Petitioner(s) : Mr. Ashish Saksena For Respondent(s) : Mr. S.S. Raghav, AAG HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 06/09/2023 Learned counsel for the petitioner submits that this contempt petition is rendered infructuous.
The same is dismissed accordingly. Notices are discharged.
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