[2023:RJ-JP:21237]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 1671/2020
1. Babulal S/o Late Ramgopal, Aged About 27 Years,
Through Lr (Died Pending Suit)
1/2 Tara Devi W/o Late Babulal (Died Pending Suit),
Resident Of Plot No.s-6-C, Kabeer Marg, Banipark, Jaipur
1/2 Manish S/o Babulal (Died Pending Suit), Resident
Of Plot No.s-6-C, Kabeer Marg, Banipark, Jaipur
1/3 Mahesh S/o Late Shri Babu Lal, Resident Of Plot
No.s-6-C, Kabeer Marg, Banipark, Jaipur
1/4 Babloo S/o Late Shri Babu Lal, Resident Of Plot
No.s-6-C, Kabeer Marg, Banipark, Jaipur
1/5 Sunny S/o Late Shri Babu Lal, Resident Of Plot No.s-
6-C, Kabeer Marg, Banipark, Jaipur
1/6 Madhu D/o Late Shri Babu Lal, Resident Of Plot
No.s-6-C, Kabeer Marg, Banipark, Jaipur
1/7 Sonia D/o Late Shri Babu Lal, Resident Of Plot No.s-
6-C, Kabeer Marg, Banipark, Jaipur
1/8 Arti D/o Late Shri Babu Lal, Resident Of Plot No.s-6-
C, Kabeer Marg, Banipark, Jaipur
----Petitioner/Defendants
Versus
1. Sitaram S/o Lacchu Ram, Aged About 59 Years, R/o
House No.8-B, New Colony(Ii), Malviya Nagar, Jaipur
2. Shyam Snder Bharti S/o Late Shri Kalyan Prasad, Aged
About 39 Years, R/o Plot No.230, Yagyashala Ki Bawri,
Nadi Area, Old Basti, Jaipur
........Respondents/Plaintiffs
3. Pooran (Died Pending Suit), Through His Legal Heirs 3/1 Smt. Pooja W/o Late Shri Pooran, R/o Plot No.s-6-C, Kabeer Marg, Banipark, Jaipur 3/2 Naveen S/o Late Shri Pooran, Minor Through His Natural Guardian And Mother Smt. Pooja W/o Late Pooran, R/o Plot No.s-6-C, Kabeer Marg, Banipark, Jaipur 3/3 Rachna D/o Late Pooran, Minor Through Her Natural Guardian And Mother Smt. Pooja W/o Late Pooran, R/o Plot No.s-6-C, Kabeer Marg, Banipark, Jaipur (Downloaded on 11/11/2023 at 07:51:31 PM) [2023:RJ-JP:21237] (2 of 4) [CW-1671/2020] 3/4 Khushboo D/o Late Shri Pooran, Minor Through Her Natural Guardian And Mother Smt. Pooja W/o Late Pooran, R/o Plot No.s-6-C, Kabeer Marg, Banipark, Jaipur 3/5 Payal D/o Late Shri Pooran, Minor Through Her Natural Guardian And Mother Smt. Pooja W/o Late Pooran, R/o Plot No.s-6-C, Kabeer Marg, Banipark, Jaipur
4. Ishwar S/o Late Shri Ramgopal, R/o S-6-C, Kabeer Marg, Bani Park, Jaipur (Died Pending Suit) Through His Legal Heirs 4/1 Smt. Suman W/o Late Shri Ishwar Lal, R/o S-6-C, Kabeer Marg, Banipark, Jaipur 4/2 Yogesh S/o Late Shri Ishwar Lal, Minor Through His Natural Guardian And Mother Smt. Suman W/o Late Shri Ishwar Lal, R/o S-6-C, Kabeer Marg, Banipark, Jaipur 4/3 Teena D/o Late Shri Ishwar Lal, Minor Through Her Natural Guardian And Mother Smt. Suman W/o Late Shri Ishwar Lal, R/o S-6-C, Kabeer Marg, Banipark, Jaipur 4/4 Deepak S/o Late Shri Ishwar Lal, Minor Through His Natural Guardian And Mother Smt. Suman W/o Late Shri Ishwar Lal, R/o S-6-C, Kabeer Marg, Banipark, Jaipur
5. Bhagwati W/o Jagdish D/o Late Shri Ramgopal, R/o Panchal Ki Phel, Indore (Mp)
6. Kamla W/o Ramsahai D/o Late Shri Ramgopal, R/o Rasoolpura, Tehsil Chaksu, District Jaipur
7. Indra W/o Raju D/o Late Shri Ramgopal, R/o Bada Guwada, Ramganj Bazar, Jaipur
8. Smt. Gora W/o Late Lacchu Ram, R/o House No.231, Yagyashala Ki Bawri, Nadi Area, Old Basti, Jaipur (Died Pending Suit)
9. Ram Dayal S/o Late Shri Lacchu Ram, Resident Of House No.125, Mangal Vihar Colony, Shyopur, District Jaipur
10. Rambabu S/o Late Shri Lacchu Ram, R/o 125, Mangal Vihar Colony, Shyopur, District Jaipur (Died Pending Suit) Through His Legal Heirs 10/1 Smt. Teeja W/o Late Shri Rambabu, Resident Of House No.125, Mangal Vihar Colony, Shyopur, District Jaipur 10/2 Rajesh Banshiwal S/o Late Shri Rambabu, Resident (Downloaded on 11/11/2023 at 07:51:31 PM) [2023:RJ-JP:21237] (3 of 4) [CW-1671/2020] Of House No.125, Mangal Vihar Colony, Shyopur, District Jaipur 10/3 Radha D/o Late Shri Rambabu, Resident Of House No.125, Mangal Vihar Colony, Shyopur, District Jaipur 10/4 Poonam D/o Late Shri Rambabu, Resident Of House No.125, Mangal Vihar Colony, Shyopur, District Jaipur
11. Smt. Manbhari W/o Babulal D/o Late Shri Lacchuram, R/o Yaghashala Ki Bawri, Nrasingh Colony, Under Nahargarh Kila, Old Basti, Jaipur
12. Heera Lal S/o Late Shri Lacchuram, R/o 231, Yaghashala Ki Bawri, Old Basti, Jaipur
13. Jeevni Devi W/o Late Shri Kalyan Prasad, R/o 230, Yaghashala Ki Bawri, Old Basti, Jaipur
14. Suraj Bai W/o Rampal D/o Late Shri Kalyan Prasad, R/o Sanganeri Gate, Sanjay Market, Jaipur
15. Om Prakash S/o Late Shri Kalyan Prasad, R/o Plot No.145, Yaghashala Ki Bawri, Old Basti, Jaipur
16. Madan Lal S/o Late Shri Kalyan Prasad, R/o Brajlal Nagar, Malpura, District Jaipur
17. Laxmi Devi W/o Mangi Lal D/o Late Shri Kalyan Prasad, R/o Kalyan Nagar, Mahesh Nagar, Jaipur
18. Smt. Vidhya Devi W/o Govind Ram D/o Late Shri Kalyan Prasd, R/o Kalyan Nagar, Mahesh Nagar, Jaipur
19. Smt. Ramesh Bai W/o Nathulal D/o Late Shri Kalyan Prasad, R/o Chhota Bas, Kot Khavda, Tehsil Chaksu, District Jaipur
20. Norti Devi W/o Manphool D/o Late Shri Kalyan Prasad, R/o Kalyan Nagar, Mahesh Nagar, Jaipur
21. Ganesh Narain S/o Late Shri Kalyan Prasad, R/o 230, Yaghashala Ki Bawri, Nadi Area, Old Basti, Jaipur
----Respondents For Petitioner(s) : Mr. Rahul Kashyap for Ram Manohar Sharma For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA (Downloaded on 11/11/2023 at 07:51:31 PM) [2023:RJ-JP:21237] (4 of 4) [CW-1671/2020] Judgment / Order 06/09/2023 Counsel for the petitioner submits that the present writ petition has become infructuous.
In view of the statements made by counsel for the petitioner, the present writ petition is dismissed as having become infructuous.
Since the main petition has been dismissed, the stay application and all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J ARTI SHARMA /56 (Downloaded on 11/11/2023 at 07:51:31 PM) Powered by TCPDF (www.tcpdf.org)