[2023:RJ-JP:20653]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 17082/2017
1. Vali Mohammad S/o Late Abdul Gafoor aged about 66 years
2. Buggad @ A.Shakur S/o Late Abdul Gafoor aged about 61
years
3. Shanno @ A. Salam S/o Abdul Gafoor aged about 46 years
4. All R/o Dukan No.873 k upar, Ram Dharmshala k pas, Moti
Dungari Road, Jaipur
----Applicant/Appellants (Tenant)
Versus
Mohd Ikram S/o Late Shri Abdul Raheem, aged about 48
years, R/o Makan No.63, Ekta Marg, Ghatgate, Adarsh
Nagar, Jaipur.
----Non-Applicant/Non-Appellants (Landlord)
For Petitioner(s) : Mr. Shamsudeen Ansari
For Respondent(s) : Mr. G.D. Gautam
HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 04/09/2023 Counsel for the petitioners submits that the present writ petition has become infructuous.
In view of the statements made by counsel for the petitioners, the present writ petition is dismissed as having become infructuous.
Since the main petition has been dismissed, the stay application and all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J ARTI SHARMA /5 (Downloaded on 11/11/2023 at 07:47:11 PM) Powered by TCPDF (www.tcpdf.org)