[2023:RJ-JP:20336]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 20158/2017
Sewar Gram Seva Sahakari Samiti Limited, Through Its President
Soop Singh, Registered Office Village Sewar, Tehsil Bharatpur,
District Bharatpur.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Secretary,
Department Of Cooperative, Government Of Rajasthan,
Secretariat, Jaipur.
2. District Collector And Magistrate, Bharatpur.
3. Additional District Magistrate City, Bharatpur.
4. Rajjan Singh S/o Deshraj Singh, R/o Village Ludhavai,
Tehsil Bharatpur, District Bharatpur.
----Respondents
For Petitioner(s) : Mr. Ayush Agarwal on behalf of Mr. Nikhlesh Katara For Respondent(s) : None present HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 01/09/2023 Counsel appearing for the petitioner submits that the petitioner seeks permission to withdraw the present writ petition.
In view of the prayer made by counsel appearing for the petitioner, the present writ petition is dismissed as withdrawn.
Since the main petition has been dismissed as withdrawn, the stay application and all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J ARTI SHARMA /54 (Downloaded on 11/11/2023 at 07:43:39 PM) Powered by TCPDF (www.tcpdf.org)