[2023:RJ-JP:31944]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 243/2019
In
S.B. Civil Writ Petition No.4503/2018
Branch Manager And Authorized Officer, Bank Of Baroda, Branch
At Narbada Bhawan, Station Road, Churu (Raj.)
----Petitioner
Versus
Mohd. Yunus Agwan, Proprietor, M/s A.J. Tractors, Bhaeri Road
S/o Shri Abdul Majid Agwan, R/o Old Ward No. 13, And New
Ward No. 15, Madina Colony, Ratangarh, Tehsil Churu District
Churu (Raj.).
----Respondent-Contemnor
For Petitioner(s) : Ms. Harshita Gupta for Mr. Ram Naresh Vijay For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 31/10/2023 Learned counsel for the petitioner submits that this contempt petition is rendered infructuous.
The contempt petition is dismissed accordingly.
The notices are discharged.
(MAHENDAR KUMAR GOYAL),J Manish/74 (Downloaded on 11/11/2023 at 09:05:07 PM) Powered by TCPDF (www.tcpdf.org)