[2023:RJ-JP:27184]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 1849/2018
In
S.b. Civil Writ Petition No.1494/2016
Mukut Bihri Sharma S/o Shri Ram Kishore Sharma, Aged About
61 Years, R/o 59 Pratap Nagar -II Barkat Nagar Tonk Phatak
Jaipur (Raj) Since Retired As Ldc (Nakedar)
----Petitioner
Versus
1. Smt. Aparna Arora Secretary To Government, Mines
Department Secretariat Jaipur
2. Shri Jitendra Kumar Upadhyay Director, Mines And
Geology Department Rajasthan, Shastri Circle Udaipur
3. State Of Rajasthan Through Secretary To Government,
Mines Department, Secretariat, Jaipur.
----Respondents/Contemnors
For Petitioner(s) : Mr. Shyam Lal Sharma For Respondent(s) : Mr. R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 06/10/2023 Learned counsel for the petitioner submits that this contempt petition is rendered infructuous.
The contempt petition is dismissed accordingly.
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