[2023:RJ-JP:27185]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 368/2020
In
S.B. Civil Writ Petition No.2036/2017
Asha Kanwar D/o Sardar Singh, Aged About 27 Years, R/o village
Thothi, P.o. Gadli, Tehsil Bhuana, Distt. Jhunjhunu, Raj.
----Petitioner
Versus
1. Rohit Kumar Singh, Additional Chief Secretary Cum
Principle Secretary, Department O Medical And Health,
Secretariat Near Swasthaya Bhawan Tilak Marg, Ashok
Nagar Jaipur.
2. Mukul Sharma, Additional Director (Administration)
National Heath Mission Swasthaya Bhawan Tilak Marg,
Ashok Nagar Jaipur.
3. K.k. Shrama, Rajasthan Heath And Family Welfare,
Swasthaya Bhawan Tilak Marg Ashok Nagar (Institute
Jhalana Institutional Area), Jaipur.
4. The State Of Rajasthan, Through Principal Secretary,
Medical And Health Department, Govt. Of Rajasthan,
Secretariat, Jaipur.
----Respondents/Contemnors
For Petitioner(s) : Mr. Yogesh Pujari For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Avinash Choudhary Mr. Aman Bhargava HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 06/10/2023 Learned counsel for the petitioner submits that this contempt petition is rendered infructuous.
The contempt petition is dismissed accordingly.
The notices are discharged.
(MAHENDAR KUMAR GOYAL),J Manish/56 (Downloaded on 11/11/2023 at 08:34:28 PM) Powered by TCPDF (www.tcpdf.org)