[2023:RJ-JP:27143]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 537/2023
In
S.B. Civil Writ Petition No.8040/2019
1. Dr. Ranjit Bhargava Son Of Raja Ramkumar Bhargava,
Resident Of Naval Kishore Residence, 75, Hajratganj,
Lucknow (U.p.) At Present Residing At C-42, Jyoti Marg,
Bapu Nagr, Jaipur (Raj.).
2. Ashok Kumar Dubey Son Of Late Shri Kanahaiya Lal
Dubey, Resident Of Plot No. C-187, Nirman Nagar, Ajmer
Road, Jaipur (Raj.).
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Urban Development And Housing, Government Of
Rajasthan, Secretariat, Jaipur.
2. Shri Kunji Lal Meena, Principal Secretary, Department Of
Urban Development And Housing, Government Of
Rajasthan, Secretariat, Jaipur.
3. Shri Ujjwal Rathore, Secretary, Jaipur Development
Authority, JLN Marg, Jaipur.
4. Shri Man Singh, Deputy Commissioner, Zone-4, Jaipur
Development Authority, JLN Marg, Jaipur.
----Respondents
For Petitioner(s) : Mr. Deepak Sharma For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 06/10/2023 Learned counsel for the petitioners wants to withdraw this contempt petition.
The contempt petition is dismissed accordingly.
(MAHENDAR KUMAR GOYAL),J Sudha/31 (Downloaded on 11/11/2023 at 08:34:40 PM) Powered by TCPDF (www.tcpdf.org)