[2023:RJ-JP:27316]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14814/2019
1. Kaptan Singh Son Of Shri Banwari Lal, Aged About 45
Years, Resident Of Village Ikrodia, Tehsil Mundawar,
District Alwar.
2. Manphool Singh Son Of Shri Amli Ram, Aged About 48
Years, Resident Of Village Ikrodia, Tehsil Mundawar,
District Alwar
3. Hardayal Son Of Shri Manna Singh, Aged About 60 Years,
Resident Of Village Khushalwas, Tehsil Mundawar, District
Alwar
4. Ram Kumar Son Of Shri Surja Ram, Aged About 55 Years,
Resident Of Village Rundh, Tehsil Mundawar, District
Alwar.
5. Gajraj Yadav Son Of Shri Phool Singh, Aged About 50
Years, Resident Of Village Rundh, Tehsil Mundawar,
District Alwar. All Ex. Member Director, The Saurkha Kalan
Gram Sewa Sahkari Samiti Limited, Tehsil Mundawar,
District Alwar
----Petitioners
Versus
1. Additional Registrar, Cooperative Societies, Bharatpur
Division, Bharatpur.
2. The Saurkha Kalan Gram Sewa Sahkari Samiti Limited,
Panchayat Samiti-Mundawar, District Alwar Through
Administrator.
3. Khyali Ram Sharma Son Of Shri Fakir Chand, Aged About
56 Years, Resident Of Village Naredi, Tehsil Mundawar,
District Alwar, Ex. President, The Saurkha Kalan Gram
Sewa Sahkari Samiti Limited, Tehsil Mundawar, District
Alwar.
4. Prabhati Lal Son Of Shri Bodan Ram, Aged About 65
Years, Ex. Vice President The Saurkha Kalan Gram Sewa
Sahkari Samiti Limited, Tehsil Mundawar, District Alwar.
5. Chandagi Ram Son Of Shri Tej Ram, Aged About 40 Years,
Resident Of Village Ikrotia, Tehsil Mundawar, District
Alwar.
6. Krishan Kumar Son Of Shri Dilsukh, Aged About 35 Years,
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[2023:RJ-JP:27316] (2 of 2) [CW-14814/2019]
Resident Of Village Saurkha Kalan, Tehsil Mundawar,
District Alwar
7. Jagdish Prasad Son Of Shri Tugga Ram, Aged About 37
Years, Resident Of Village Saurkha Kalan, Tehsil
Mundawar, District Alwar
8. Radha Devi Wife Of Shri Buddhan, Aged About 50 Years,
Resident Of Village Saurkha Khurd, Tehsil Mundawar,
District Alwar, 5 To 8 Ex. Members Directors, The Saurkha
Kalan Gram Sewa Sahkari Samiti Limited, Tehsil
Mundawar, District Alwar.
----Respondents
For Petitioner(s) : Mr. Ram Kumar Sharma For Respondent(s) : Mr. Mohit Gupta Mr. S.S.Raghav, AAG with Mr. Manansay Singh Rathore HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 06/10/2023 Counsel for the petitioners submits that the present writ petition has become infructuous.
In view of the statements made by counsel for the petitioners, the present writ petition is dismissed as having become infructuous.
Since the main petition has been dismissed, all other pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J ARTI SHARMA /175 (Downloaded on 11/11/2023 at 08:35:55 PM) Powered by TCPDF (www.tcpdf.org)