[2023:RJ-JP:26007]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No.
3105/2019
Rajesh Gurjar S/o Shri Prabhu Dayal Ji Gurjar, Aged
About 33 Years, Occupation Advocate, R/o A-1,
Gyanji Marg, Murlipura Gaon, Jaipur, Raj.
----Petitioner
Versus
1. State Of Rajasthan, Through Pp.
2. Komal Singh D/o Late Shri Mahendra Pratap
Singh, R/o Flat No.505, Sun And Moon, Vishal
Mega Mart, Road No.1, Sikar Road, Jaipur,
Raj., Presently R/o Vatsalya Apartment, 4-D,
Campus, Pratap Nagar Chouraha Road, Jaipur.
----Respondents
For Petitioner(s) : Mr. Rajendra Prasad Sharma, Adv., for Mr. Ajay Kumar Jain, Adv.
For : Mr. Bhawani Shankar Sharma,
Respondent(s) P.P.
HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 03/10/2023 Learned counsel for the petitioner prays for withdrawal of this criminal misc. petition.
In view of above, the criminal misc. petition is dismissed as withdrawn.
(UMA SHANKER VYAS),J DANISH USMANI /579 (Downloaded on 11/11/2023 at 08:29:00 PM) Powered by TCPDF (www.tcpdf.org)